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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(3) in The Shree Somnath Sanskrit University Act, 2005

(3)The University Fund shall be kept in any Scheduled Bank as defined in the Reserve Bank of India Act, 1934 (II of 1934) at the discretion of the Executive Council on the recommendations of Finance Committee.