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State of Chattisgarh - Section

Section 58 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

58. Disposal of land, buildings and other development works.

- Subject to such rules as may be made by the State Government in this behalf, the Town and Country Development Authority shall, by regulation, determine the procedure for the disposal of developed lands, houses, buildings and other structures.