Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Rajasthan - Subsection Section 52(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (1)Every elector has only one vote at an election irrespective of the number of membership to be filled from an electoral college.
