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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(2)(f) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(f)to consider and make recommendations regarding new proposals for creation of posts of teachers and other academic staff required by the university ;