Supreme Court - Daily Orders
C.I.T. vs M/S Peoples General Hospital P. Ltd on 17 April, 2014
lITEM NO.21 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 5997/2014
(From the judgement and order dated 27/06/2013 in ITA No.89/2011,
of The HIGH COURT OF M.P AT JABALPUR)
C.I.T. Petitioner(s)
VERSUS
M/S PEOPLES GENERAL HOSPITAL P. LTD Respondent(s)
WITH I.A. 1 (C/Delay in filing SLP)
Date: 17/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. K. Radhakrishna, Sr. Adv.
Mr. H.R. Rao, Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar