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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(m)"Transmission Service Agreement" means a contractual document with provisions related to operation phase of the elements of the Inter-State Transmission System.