Delhi High Court - Orders
Muktheshwar Marbles & Ors vs Lt. Governor Of Delhi & Chairman,Dda & ... on 10 January, 2019
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3805/2013
MUKTHESHWAR MARBLES & ORS. ..... Petitioners
Through: Mr. G. Umapathy and
Mr. Aditya Singh, Advs.
versus
LT. GOVERNOR OF DELHI & CHAIRMAN,DDA & ANR.
..... Respondents
Through: Ms. Shobhana Takiar, Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 10.01.2019 Arguments heard. Judgment reserved.
C.HARI SHANKAR, J JANUARY 10, 2019/kr