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Delhi High Court - Orders

Muktheshwar Marbles & Ors vs Lt. Governor Of Delhi & Chairman,Dda & ... on 10 January, 2019

Author: C.Hari Shankar

Bench: C.Hari Shankar

$~9
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 3805/2013
      MUKTHESHWAR MARBLES & ORS.      ..... Petitioners
                 Through: Mr. G. Umapathy and
                          Mr. Aditya Singh, Advs.

                         versus

      LT. GOVERNOR OF DELHI & CHAIRMAN,DDA & ANR.
                                          ..... Respondents
                   Through: Ms. Shobhana Takiar, Adv.

      CORAM:
      HON'BLE MR. JUSTICE C.HARI SHANKAR
                 ORDER

% 10.01.2019 Arguments heard. Judgment reserved.

C.HARI SHANKAR, J JANUARY 10, 2019/kr