Allahabad High Court
Om Prakash Misra vs State Of U.P.Throuhg ... on 19 January, 2010
Author: Abdul Mateen
Bench: Abdul Mateen
Court No. - 25 Case :- MISC. BENCH No. - 2757 of 2000 Petitioner :- Om Prakash Misra Respondent :- State Of U.P.Throuhg Secy.S.P.Distt.Balrampur And 2 Ors Petitioner Counsel :- Prem Singh Respondent Counsel :- GA. Hon'ble Abdul Mateen J.
Hon'ble Vedpal,J.
List after ten days.
Till then interim orders, if any, shall continue to remain operative. Order Date :- 19.1.2010 anb