Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(iv) in Rajasthan Go-Seva Ayog Act, 1995 (iv)work for promotion of and assistance to Gaushalas or Gosadans established under the Rajasthan Gaushala Act, 1960 (Rajasthan Act No. 24 of I960);
