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[Cites 0, Cited by 0] [Section 233] [Entire Act]

State of Andhra Pradesh - Subsection

Section 233(2) in Andhra Pradesh Rules Under the Registration Act, 1908

(2)The registering officer shall register the documents described in sub-rule (1) (iii) using the manual system, duly recording the reasons for resorting to manual system in the minute book.