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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(1)(j) in Andhra Pradesh Agricultural University Act, 1963

(j)[ to affiliate or recognise colleges/educational Institutions of Agriculture, Agricultural Engineering, Food Science & Technology and Home Science or any other course as may be prescribed by the authorities, including conditional affiliation or recognition of the colleges or educational institutions and to withdraw such affiliation or recognition on the recommendation of the Academic Council.] [Inserted by Act No. 11 of 2017, dated 29.4.2017.]