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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(1)(c) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(c)is holding such full-time occupation due to which he is unable to give requisite time and attention to the work of the said Committee under the Act and these rules ; and