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State of Uttar Pradesh - Section

Section 23 in The U.P. Lokayukta And Up-Lokayuktas Act, 1975

23. Savings. -

The provisions of this Act shall be in addition to the provisions of any other enactment or any rule of law under which remedy in any other manner is available to a person making a complaint under this Act, and nothing in this Act shall limit or affect the right of such person to avail of such remedy.