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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(5) in The Punjab Agricultural Produce Markets Act, 1961

(5)The Board shall have the power to suspend, remove, dismiss or otherwise punish the officials in the Service :Provided that the Committee shall have the power regarding the members of the Service engaged in managing affairs of the Committee to impose minor punishment like censure and stoppage of increment.