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State of Bihar - Section

Section 101 in Bihar Inland Vessels Rules, 2013

101. Reduction of speed in certain circumstances.

(1)every vessel shall regulate their speed to avoid creating excessive wash or suction likely to cause damage to stationary or other moving vessels or structures and bank.
(2)In particular the vessel shall reduce speed in good time, but without loosing the steering way required for safety.
(a)out side port entrances;
(b)near vessels made fast to the bank or to a landing stage loading or discharging cargo;
(c)near vessels lying at normal stopping places.