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[Cites 0, Cited by 0] [Section 160B(2)] [Section 160B] [Entire Act]

Union of India - Subsection

Section 160B(2)(b) in The Drugs and Cosmetics Rules, 1945

(b)[(i) Expert in Ayurveda or Siddha or Unani medicine who possesses a degree qualification recognized under Schedule II of Indian Medicine Central Council Act, 1970; [Substituted by G.S.R. 674(E), dated 10.11.2005 (w.e.f. 18.11.2005).]
(ii)Chemist, who shall possess at least Bachelor Degree in Science or Pharmacy or Pharmacy (Ayurveda) awarded by a recognized University; and
(iii)Botanist (Pharmacognosist), who shall possess at least Bachelor Degree in Science (Medical) or Pharmacy or Pharmacy (Ayurveda) awarded by a recognized University.]