Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204] [Entire Act] Union of India - Subsection Section 204(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (3)They shall be required to provide themselves with necessary articles of uniform comprising the following dresses(a)Dress No. 2 (white Dress-Sword optional).Dress No. 4 (white Undress).Dress No. 6 (white Mess Dress).Dress No. 6A (white Mess Undress).Dress No. 6B (Tropical Mess Undress).Dress No. 8 (Tropical Mess Dress).(b)And, if selected for service in cold climate:-Dress No. 1 (Blue Dress-Sword optional).Dress No. 3 (Blue Undress).(c)The provision of the following dresses is optional:-Dress No. 5 (Blue Mess Dress).Dress No. 5A (Blue Mess Undress).Dress No. 7(Blue Working Dress).Dress No. 10 (Blue Tropical Working Dress).
