Section 39(1) in The Rights of Persons with Disabilities Rules, 2017
(1)The Central Government shall appoint an Advisory Committee comprising of the following members, namely:-(a)five experts to represent each of the five groups of specified disabilities mentioned in the Schedule to the Act of whom two shall be women;(b)three experts in the field of barrier-free environment-(i)one expert from physical environment;(ii)one expert from transportation system; and(iii)one expert from information and communication technology or other services and facilities provided to the public;(c)one expert in the area of employment of persons with disabilities;(d)one legal expert; and(e)one expert as recommended by the Chief Commissioner for Persons with Disabilities.
