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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2)(b) in The U.P. Industrial Employment Model Standing Orders, 1991

(b)failure to observe safety instructions, unauthorised removal of the guards fencing and other safety devices installed in the premises of the industrial establishment including interference with the working of plant or machinery;