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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(2) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(2)The power conferred by sub-section (1) of this section includes the power to break open the door of any premises where sinking, extraction and use of ground water may be going on:Provided that the power to break open the door shall be exercised only after the owner or any other person in occupation of the premises, if he is present therein, refuses to open the door on being called to do so.