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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa District Planning Committees Rules, 2000

(1)Every ballot paper shall be in Form 8 and shall contain the names of candidates both in English and Oriya in the same order in which they appear in the list of contesting candidates.