Section 11(2)(iii) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(iii) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

(iii)every manager or agent of a dealer not ordinarily resident of a local area; other than a dealer dealing exclusively in the goods as may be specified; or

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State of Rajasthan - Subsection

Section 11(2)(iii) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999