Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 9 in The Orissa Khadi and Village Industries Board Rules, 1956

9.

(a)The Secretary shall maintain or cause to be maintained accounts of receipt and expenditure under Section 31 of the Act.
(b)The accounts shall be maintained in the forms and registers mentioned below :
Form No. VII - Cash Book.
Form No. VIII - Subsidiary Account to Cash Book.
Form No. IX - Classified Abstract of Receipts/Disbursements.
Form No. X - Register of Securities.
Form No. XI - Receipt for Payments to the Board.
Form No. XII - Register of Cheque Books.
Form No. XIII - Register of Stock of Receipt Books.
Form No. XIV - Register of Stock of Furniture.
Form No. XV - Register of Advances Permanent/Temporary.
Form No. XVI - Annual Account of Receipts/Expenditures.