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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Rural Development Act, 1996

1. Short title, Extent and commencement.

(1)This Act may be called the Andhra Pradesh Rural Development Act, 1996.
(2)It extents to the whole of the State of Andhra Pradesh
(3)It shall be deemed to have come into force with effect on and from the 30th December, 1995.