Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act] State of Mizoram - Subsection Section 16(3)(q) in Mizoram Cooperative Societies Act, 2006 (q)the extent and conditions under which deposits, loans, debentures and other funds may be mobilized or utilized, as the case may be;