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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(5)(viii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(viii)details of linkages and networking with other governmental, non-governmental, corporate and other community based agencies on providing need-based services to children;