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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(c) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(c)the manner and form in which the fund placed at the disposal of the Council under Section 8 shall be maintained and the application and payment from such fund;