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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(3)(p) in The Maharashtra Project Affected Persons Rehabilitation Act, 1999

(p)land for a secondary school and a dispensary or primary health centre, bank, post-office, garden for children, etc., depending on the population of the new gaothan;