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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1) in The Additional Emoluments (Compulsory Deposit) Act, 1974

(1)The Additional Emoluments (Compulsory Deposit) Ordinance, 1974 (8 of 1974 .) is hereby repealed.