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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 71(1)(d) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(d)Ever involve in any type of activities/favours and physical facilities so as to place himself in an embarrassing position in the discharge of his duties with integrity and fairness.