Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Karnataka - Subsection

Section 56(c) in Karnataka Agricultural Produce Marketing Act 1966

(c)regarding contraventions of the Act the rules the bye-laws or the standing orders by any person;