Calcutta High Court
Vijaywargi Pulses & Grains Private ... vs Care Utility Products (Private) ... on 2 May, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-5
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/6/2024
In CS/137/2018
VIJAYWARGI PULSES & GRAINS PRIVATE LIMITED
Vs
CARE UTILITY PRODUCTS (PRIVATE) LIMITED
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 2nd May, 2025.
Appearance:
Mr. Sohan Sen, Adv.
Mr. P. Ghosh, Adv.
....for the plaintiff Mr. Soumabha Ghose, Adv. Mr. Aayush Lakhotia, Adv. Ms. Shreya Basu, Adv.
...for the defendant The Court:- The time is extended to file affidavit in opposition by two weeks. Affidavit in reply, if any, will be filed within one week thereafter.
The matter will appear in the list on 12th June, 2025.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)