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Calcutta High Court

Vijaywargi Pulses & Grains Private ... vs Care Utility Products (Private) ... on 2 May, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-5
                           IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE


                                    IA NO. GA/6/2024
                                     In CS/137/2018

                   VIJAYWARGI PULSES & GRAINS PRIVATE LIMITED
                                       Vs
                     CARE UTILITY PRODUCTS (PRIVATE) LIMITED



   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 2nd May, 2025.

Appearance:

Mr. Sohan Sen, Adv.
Mr. P. Ghosh, Adv.
....for the plaintiff Mr. Soumabha Ghose, Adv. Mr. Aayush Lakhotia, Adv. Ms. Shreya Basu, Adv.
...for the defendant The Court:- The time is extended to file affidavit in opposition by two weeks. Affidavit in reply, if any, will be filed within one week thereafter.
The matter will appear in the list on 12th June, 2025.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)