Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(3) in The Goa Information Technology Development Act, 2007

(3)The conditions of appointment and service of the officers and servants of the Corporation and their scales of pay shall,-
(a)as regards the Managing Director and the Chief Accounts Officer, be such as may be prescribed; and
(b)as regards the other officers and servants, be such as may be determined by regulations made under this Act.