Section 2(l) in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955

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State of Assam - Subsection

Section 2(l) in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955

(l)"disability" means-

(i)blindness,

(ii)low vision,

(iii)leprosy cured,

(iv)hearing impairment,

(v)locomotor disability,

(vi)mental retardation,

(vii)mental illness,