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State of Sikkim - Section

Section 68 in Sikkim Co-Operative Societies Act, 1955

68. Liquidator to deposit the books and submit a final report.

- When, the affairs of a registered society have. been wound up, the liquidator shall make a report to the Registrar, who when satisfied shall order the liquidation proceedings to be closed and direct the liquidator to deposit the records whomsoever the Registrar thinks fit.