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Supreme Court - Daily Orders

Commissioner Of Income Tax Ii vs M/S Modipon Ltd. Through Managing ... on 23 October, 2017

Bench: Ranjan Gogoi, Navin Sinha

     ITEM NO.55                               COURT NO.3                  SECTION XIV

                                 S U P R E M E C O U R T O F         I N D I A
                                         RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 29816/2011
     (ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 27-01-2011
     IN ITA NO. 768/2004 PASSED BY THE HIGH COURT OF DELHI AT NEW DELHI)

     COMMISSIONER OF INCOME TAX II                                         PETITIONER(S)

                                                     VERSUS

     M/S MODIPON LTD. THROUGH MANAGING DIRECTOR                            RESPONDENT(S)
     (FOR FINAL DISPOSAL)
          WITH
     SLP(C) NO. 29817/2011 (XIV)
     SLP(C) NO. 31209/2011 (XIV)
     SLP(C) NO. 16633/2012 (XVI)
     SLP(C) NO. 15939/2012 (XIV)

     Date : 23-10-2017 These petitions were called on for hearing today.

     CORAM :              HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                        Mr. K. Radhakrishna, Sr. Adv.
                                              Mr. H. Raghavendra Rao, Adv.
                                              Mr. S.A. Haseeb, Adv.
                                              Mr. Ritesh Kumar, Adv.
                                              Mrs. Anil Katiyar, AOR

     For Respondent(s)                        Mr. U.A. Rana, Adv.
                                              Mr. Himanshu Mehta, Adv.
                                              Mr. Gagrat And Co, AOR

                                              Mr. Ajay Vohra, Sr. Adv.
                                              Mr. V.P. Gupta, Adv.
                                              Mr. Jagdish Kumar Chawla, AOR

                           UPON hearing the counsel the Court made the following
                                              O R D E R

List the matters tomorrow i.e. 24th October, 2017.

Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2017.10.23 17:19:35 IST Reason:

[VINOD LAKHINA] [ASHA SONI] AR-cum-PS BRANCH OFFICER