[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 61 in The Navy (Pay And Allowances) Regulations, 1966
61. Admissibility and Rates.
- High altitude uncongenial climate allowance as the following rates shall be admissible to the officers of the Indian Navy serving in the areas defined by the Government from time to time subject to the same conditions as laid down for sailors in sub-regulation (2) of regulation 156A :| Rs.p.m | |
| ActingSub-Lieutenant/Sub-LieutenantLieutenantLieutenant-CommanderCommanderand above | 100/-125/-175/-200/- |