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[Cites 0, Cited by 1] [Section 8(2)] [Section 8] [Entire Act]

State of Puducherry - Subsection

Section 8(2)(b) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(b)[***] [Omitted as per the Puducherry Land Reforms (Amendment) Regulation, 1977 w.e.f 28.02.77.]