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[Cites 0, Cited by 2] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(1) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(1)The Government may on their own fix the minimum price of Oil Palm FFBs or may authorize the Oil Palm Commissioner to do so, subject to such guidelines as they may give in that regard from time to time.