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[Cites 0, Cited by 0] [Section 119(4)] [Section 119] [Entire Act]

State of Manipur - Subsection

Section 119(4)(a) in Manipur Land Revenue and Land Reforms Act, 1960

(a)in the case of a widow, if she remarries, on the date of her remarriage or if any person succeeds to the widow on her death, on the date of her death;