Delhi High Court - Orders
Bdr Pharmaceuticals International Pvt ... vs Bayer Healthcare Llc, And Anr on 22 September, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-PAT) 49/2022
BDR PHARMACEUTICALS INTERNATIONAL
PVT LTD ..... Petitioner
Through: Mr Praveen Singh, Advocate (M:
9818232023).
versus
BAYER HEALTHCARE LLC, AND ANR ..... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
CGSC, with Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Mr. M Sriram and
Mr. Krishnan V., Advocates (M:
98107 88606).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 22.09.2023
1. This hearing has been done through hybrid mode.
2. List on 22nd February, 2024.
PRATHIBA M. SINGH, J SEPTEMBER 22, 2023 mr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 22:43:20