Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(3) in The Assam Rifles Act, 2006

(3)In reckoning the period of forty-eight hours specified in sub-section (1), Sundays and other public holidays shall be excluded.