(A)in sub-section (1), in clause (i), -(I)after the words, brackets, figures and letters "sub-clause (iiihj) or", the words, brackets, figures and letters "sub-clause (iiihk) or sub-clause (iiihl) or" shall be inserted;(II)after the words, brackets, figures and letters "sub-clause (iiihl) or", as so inserted, the words, brackets, figures and letters "sub-clause (iiihm) or" shall be inserted with effect from the 1st day of April, 2016;
