Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 31 in Uttarakhand Medical Council Act, 2002 31. Code of conduct and Ethics. - The Council shall follow the code of conduct and medical ethics as prescribed by the Medical Council of India from time to time.
