Section 6(5) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018
(5)In the absence of the 3letropolitan Commissioner/Vice-Chairperson on account of leave or any other cause, the Government may delegate the powers and functions of the Metropolitan Commissioner/Vice-Chairperson to such other officer/officers till the Metropolitan Commissioner/Vice-Chairperson joins duty or till the Government make alternative arrangements.
