Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(v) in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

(v)"preliminary report" means the communication used for the prompt dissemination of data obtained during the early stages of the investigation;