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[Cites 0, Cited by 1] [Section 302A(1)] [Section 302A] [Entire Act]

State of Karnataka - Subsection

Section 302A(1)(e) in Karnataka Panchayat Raj Act, 1993

(e)the term of office of the Adhyaksha and Upadhyaksha and the members referred to in clauses (b) and (c) shall, subject to the provisions of sections 138, 140, 148, 177, 179 and 186 expire on such date as the government may by notification specify.