Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(6) in Maharashtra Factories Rules, 1963 (6)[ The conditions subject to which the licence is granted or renewed as the case may be are complied with.] [Renumbered by G.N. dated 8.2.1988 M.G.G. Part I-L, Extraordinary P.57]]
