Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(1) in Maharishi Balmiki Sanskrit University, Kaithal Act, 2018 (1)The limits of the area within which the university shall exercise its powers shall be such as the Government may, from time to time, by notification, specify.
