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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(ii) in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975

(ii)"corporation" means the Rajasthan State Road Transport Corporation as established under the Road Transport Corporation Act, 1950 (Central Act 64 of 1950);